Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 41 in A.P.J. Abdul Kalam Technological University Act, 2015 41. Prohibition of officers and employees in accepting remuneration. - No officer or employee of the University shall, from any source, accept any remuneration save as may be provided for in the Statutes.
