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[Cites 0, Cited by 0] [Section 15(5)] [Section 15] [Entire Act]

State of Himachal Pradesh - Subsection

Section 15(5)(d) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(d)where his continuance in office will prejudice the investigation, inquiry or trial like apprehended tempering with documents or to influence witnesses etc..