Bombay High Court
Dr. Riddhima W/O Dr. Saurabh Beedkar vs Dr. Saurabh S/O Dr. Ashok Beedkar on 1 December, 2025
1/1 38.cp.205.2023.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH : NAGPUR
CONTEMPT PETITION NO. 205 OF 2023
(Dr. Riddhima w/o Dr. Saurabh Beedkar V/s Dr. Saurabh s/o Dr. Ashok Beedkar)
Office Notes, Office Memoranda of Coram, Court's or Judge's orders
Appearances, court's orders or directions and
Registrar's orders
Mr. N. A. Padhye, Advocate for Petitioner.
Mr. M. A. Qureshi, Advocate for Respondent.
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CORAM : PRAVIN S. PATIL, J.
DATE : DECEMBER 01, 2025.
. This Contempt Petition is arising out of the custody of the child. It is informed that same is likely to be settled between the parties.
2. List the matter after six weeks.
[PRAVIN S. PATIL, J.] vijaya Signed by: Mrs. V.G. Yadav Designation: PS To Honourable Judge Date: 02/12/2025 14:51:04