Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 17] [Entire Act] State of Kerala - Subsection Section 17(2) in Sree Pandaravaka Lands (Vesting and Enfranchisement) Act, 1971 (2)No such order shall be liable to be questioned in any court of law.
