Supreme Court - Daily Orders
Suman Kumar Singh vs State Of Bihar on 11 July, 2014
¸ ITEM NO.25 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9183/2014
(Arising out of impugned final judgment and order dated 03/01/2014
in CWJC No. 11506/2013 passed by the High Court Of Patna)
SUMAN KUMAR SINGH Petitioner(s)
VERSUS
STATE OF BIHAR & ORS Respondent(s)
(with appln. (s) for c/delay in filing slp and office report)
Date : 11/07/2014 This petition was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE N.V. RAMANA
For Petitioner(s)
Mr. Basava Prabhu Patil, Sr. Adv.
Mr. Ravi C. Prakash, Adv.
Mr. Durga Dutt, Adv.
Mr. Kiran Kumar Jaipuriar ,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay is condoned.
Issue notice.
Tag this petition to Special Leave Petition (Civil) Nos. 8157-61 of 2014.
(VISHAL ANAND) (INDU POKHRIYAL) Signature Not Verified COURT MASTER Digitally signed by COURT MASTER Vishal Anand Date: 2014.07.14 19:05:39 IST Reason: