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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 35(1)(e) in The Securities and Exchange Board of India (Issue and Listing of Securitised Debt Instruments and Security Receipts) Regulations, 2008

(e)certified copy of certificate of registration granted by the Board to the trustee under these regulations;