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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(1)(b) in THE ANDHRA PRADESH STATE AQUACULTURE DEVELOPMENT AUTHORITY ACT, 2020

(b)take samples of aquaculture inputs/aquaculture equipment/ aquaculture produce -
(i)from any aquaculture inputs / aquaculture equipment manufacture unit/ aquaculture produce handling unit / storage facility, sale points from any person/firm selling or offering to sell such product / material; or
(ii)from any person who is in the course of conveying or delivering or preparing to deliver such product / material to a purchaser or a consignee; or
(iii)upon receipt of complaint, from any consignee or purchaser after delivery of such product/material to him/her by following procedure as prescribed.