Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28A] [Entire Act] State of Andhra Pradesh - Subsection Section 28A(b) in Andhra Pradesh Forest Act, 1967 (b)"owner" in relation to a forest includes a mortgagee, lessee other person having right to possession and enjoyment of the forest ;
