Section 18(3) in The Pre-Natal Diagnostic Techniques (Regulation And Prevention of misuse) Act, 1994
(3)Every Genetic Counselling Centre, Genetic Laboratory or Genetic Clinic engaged, either partly or exclusively, in counselling or conducting pre- natal diagnostic techniques for any of the purposes mentioned in section 4, immediately before the commencement of this Act, shall apply for registration within sixty days from the date of such commencement.
