Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 155] [Entire Act] State of Rajasthan - Subsection Section 155(1) in The Rajasthan District Boards Act, 1954 (1)The management, control and administration of every public institution maintained exclusively out of the district fund shall vest in the Board.
