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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Telangana - Subsection

Section 32(2)(d) in Jawaharlal Nehru Technological Universities Act, 2008

(d)the organisation, promotion and supervision of the extra-curricular activities of the students and the arrangements in regard to their personal comforts and hygienic conditions required to maintain proper health of the students;