Central Administrative Tribunal - Delhi
Subhash Chand Seddey S/O Late Sh. D.R. ... vs Union Of India Through on 27 August, 2010
Central Administrative Tribunal Principal Bench OA 1326/2010 New Delhi, this the 27th day of August, 2010 Honble Mr. Justice V.K. Bali, Chairman Honble Mr. L.K.Joshi, Vice Chairman (A) Subhash Chand Seddey s/o late Sh. D.R. Seddey Director General and Chief Executive Officer, National Sample Survey Organization, Ministry of Statistics and Programme Implementation Room No. 412, Sardar Patel Bhawan, Sansad Marg, New Delhi 110 001. Applicant (By Advocate: Mr.S.K. Das) Versus 1. Union of India through The Chief Statistician of India and Secretary, Ministry of Statistics and Programme Implementation Sardar Patel Bhawan, Sansad Marg, New Delhi 110 001. 2. The Search Committee for the Selection Of the Chief Statistician of India, Through the Deputy Director General, National Statistical Commission, Ministry of Statistics and Programme Implementation 2nd Floor, Sardar Patel Bhawan, Sansad Marg, New Delhi 110 001. Respondents (By Advocate: Mr. Krishan Kumar) ORDER (ORAL) Justice V.K. Bali, Chairman:
Mr. Das, counsel representing the applicant, seeks permission to withdraw this Original Application with liberty to challenge the appointment on the post of Chief Statistician of India by filing fresh Application.
2. With leave and liberty, as asked for, present Original Application is dismissed as withdrawn.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh/