Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(2) in Bihar Employees Insurance Courts Rules, 1952

(2)Subject to the provisions of Rule 6, a Court shall sit at such place or places and at such time as the Government of Bihar may, after consultation with the Corporation, from time to time, specify.