Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Bihar - Subsection

Section 3(ii) in Bihar Neera (Unfermented Juice of Palms) Rules, 2017

(ii)An agreement of tapping tree situated on the government land between the Circle Officer of that area and the tapper as per sairat settlement procedure of the Revenue Department. Such settlements shall only be made with the tappers.