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Supreme Court - Daily Orders

Rikhab Chand Jain vs Union Of India on 4 April, 2014

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ITEM NO.5                   COURT NO.13            SECTION III


              S U P R E M E   C O U R T   O F    I N D I A
                           RECORD OF PROCEEDINGS
                  IA 3/2014 in CIVIL APPEAL NO. 6718 OF 2012


RIKHAB CHAND JAIN                                    Appellant (s)

                   VERSUS

UNION OF INDIA & ORS.                                Respondent(s)


(With appln(s) for directions and office report)

Date: 04/04/2014    This I.A. was called on for hearing today.


CORAM :
          HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
          HON’BLE MR. JUSTICE MADAN B. LOKUR


For Appellant(s)
                        Mr. Anuroop Singhi, Adv.
                        Mr. Ankit Shah, Adv.
                      Mrs.Shally Bhasin Maheshwari,Adv.
For Respondent(s)
                        Mr. S.K. Bagaria, ASG
                        Mr. Ajay Singh, Adv.
                        Mrs. Priyanka Mathur Sardana, Adv.
                      Mr. B. Krishna Prasad,Adv.

             UPON hearing counsel the Court made the following
                                 O R D E R

Interlocutory Application is dismissed.

Liberty to the appellant to mention this matter before Hon’ble the Chief Justice of India for fixing an early date of hearing.





        |(Vishal Anand)                           | |(Indu Pokhriyal)           |
|Court Master                             | |Court Master                   |