Supreme Court - Daily Orders
Rikhab Chand Jain vs Union Of India on 4 April, 2014
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ITEM NO.5 COURT NO.13 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
IA 3/2014 in CIVIL APPEAL NO. 6718 OF 2012
RIKHAB CHAND JAIN Appellant (s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With appln(s) for directions and office report)
Date: 04/04/2014 This I.A. was called on for hearing today.
CORAM :
HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Appellant(s)
Mr. Anuroop Singhi, Adv.
Mr. Ankit Shah, Adv.
Mrs.Shally Bhasin Maheshwari,Adv.
For Respondent(s)
Mr. S.K. Bagaria, ASG
Mr. Ajay Singh, Adv.
Mrs. Priyanka Mathur Sardana, Adv.
Mr. B. Krishna Prasad,Adv.
UPON hearing counsel the Court made the following
O R D E R
Interlocutory Application is dismissed.
Liberty to the appellant to mention this matter before Hon’ble the Chief Justice of India for fixing an early date of hearing.
|(Vishal Anand) | |(Indu Pokhriyal) |
|Court Master | |Court Master |