Section 8(1) in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985
(1)Any person desiring to export inter-State poppy straws in excess of 450 grams shall make an application to the authorised officer for a pass in that behalf, and shall alongwith the application forward an import inter-State pass or a no-objection certificate issued by the Chief Excise Authority of the State to which the poppy straws are to be exported.
