Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 34] [Entire Act] State of Maharashtra - Subsection Section 34(3) in Maharashtra Housing and Area Development Act, 1976 (3)[* * * * * * *] [Sub-section (3) was deleted by Maharashtra 54 of 1977, Section 5.]
