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[Cites 0, Cited by 0] [Section 1151] [Entire Act]

Bengal Presidency - Subsection

Section 1151(b) in Police Regulations, Bengal , 1943

(b)In the case of transfer of charges and yearly on the 15th April each officer holding a permanent advance shall send an acknowledgement to the Accountant-General of the amount due from and accountable for by himself.