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[Cites 0, Cited by 1] [Section 113] [Entire Act]

Union of India - Subsection

Section 113(1) in Motor Vehicles Act, 1939

(1)Whoever wilfully disobeys any direction lawfully given by any person or authority empowered under this Act to give such direction, or obstructs any person or authority in the discharge of any functions which such person or authority is required or empowered under this Act to discharge, shall, if no other penalty is provided for the, offence, be punishable with fine which may extend to five hundred rupees.