Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Odisha - Section

Section 100B in The Orissa Narcotic Drugs and Psychotropic Substances Rules, 1989

100B.

Notwithstanding anything contrary to these rules, the possession, transport, purchase, sale, import inter-State, export inter-State use of morphine by a recognised medical institution shall be regulated under this Chapter.