Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act] State of Karnataka - Subsection Section 47(1)(a) in Karnataka Police Act, 1963 (a)any large work which is being carried on or any public amusement which is being conducted is likely to impede the traffic or to attract a large number of people, or