Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 291] [Entire Act]

Union of India - Subsection

Section 291(a) in The Income Tax Act, 2025

(a)in the course of the assessment of the total income of any assessee, it is established that a loss has taken place; and