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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1)(c) in Haryana Housing Board (Recruitment and Conditions of Service of Officers and Employees) Regulations, 2006

(c)"direct recruitment" means an appointment made otherwise than by promotion from within the Service or by transfer or deputation of an official already in the service of the Government of India or any State Government or any of its Boards/Corporations/local authorities;