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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(2) in The Tamil Nadu Advertisements Tax Act, 1983

(2)Any exemption from advertisement tax or reduction in the rate of advertisement tax, notified under sub-section (1) may be subject to such terms and conditions as may be specified in the notification.