Allahabad High Court
Deputy Director (Construction) Rajya ... vs Presiding Officer, Labour Court, ... on 2 August, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 28 Case :- WRIT - C No. - 64305 of 2006 Petitioner :- Deputy Director (Construction) Rajya Krishi Utpadan Mandi Respondent :- Presiding Officer, Labour Court, U.P.Allahabad And Others Petitioner Counsel :- Satish Mandhyan Respondent Counsel :- C.S.C.,Parvez Ahmad Hon'ble Sanjay Misra,J.
It is stated that Sri Nipendra Mishra is appearing for the respondents but his name has not been printed in the cause list. Office is required to print the name of Sri Nipendra Mishra as counsel for the respondents.
Order Date :- 2.8.2010 Pravin