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Allahabad High Court

Deputy Director (Construction) Rajya ... vs Presiding Officer, Labour Court, ... on 2 August, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 28

Case :- WRIT - C No. - 64305 of 2006

Petitioner :- Deputy Director (Construction) Rajya Krishi Utpadan Mandi
Respondent :- Presiding Officer, Labour Court, U.P.Allahabad And Others
Petitioner Counsel :- Satish Mandhyan
Respondent Counsel :- C.S.C.,Parvez Ahmad

Hon'ble Sanjay Misra,J.

It is stated that Sri Nipendra Mishra is appearing for the respondents but his name has not been printed in the cause list. Office is required to print the name of Sri Nipendra Mishra as counsel for the respondents.

Order Date :- 2.8.2010 Pravin