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Gauhati High Court - Itanagar

Facebook India Online Services Private ... vs Pema Khandu And 4 Ors on 5 May, 2026

                                                                                  Page No.# 1/2

GAHC040010882025




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                          (ITANAGAR BENCH)

                                 Case No. : CRP/73/2025

         Facebook India Online Services Private Limited
         registered office at 14th Floor, Skyview 10, The Skyview, Survey No.83/1 of Raidurg
         (Panmaqtha) Village, Serilingampally Mandal, Ranga Reddy District, Cyberabad,
         Hyderabad, Shaikpet, Telangana, India 500081, being represented by its power of
         attorney holder Saanjh Purohit, Daughter of Ashoke Purohit.

         VERSUS

         Pema Khandu and 4 Ors
         Son of Late Dorjee Khandu, resident of DDK Road, Near APSSB Officer, Upper C
         Sector, Itanagar 791111, Papum Pare District, Arunachal Pradesh. 2:M/s Awadh TV
         Group
         Age: 0
         Occupation :
         Awadh TV Group Building
         Sector 22
         Noida 201309
         Uttar Pradesh
         represented by its Chief Managing Director and Editor in Chief
         Akash Rabindra Shukla.

         3:Akash Rabindra Shukla
         Age: 0
          Occupation :
          Chief Managing Director and Editor and Editor in Chief
          M/s Awadh TV Group
         Awadh TV Group Building
          Sector 22
          Noida 201309
          Uttar Pradesh.

         5:Facebook INC
         Age: 0
                                                                                    Page No.# 2/2

             Occupation :
             having its registered office at 1 Hackerway
             Menlo
             Park
             California 94025
             United States of America.

            8:WhatsApp LLC
            Age: 0
             Occupation :
             1601 Willow Road
             Menlo Park
             California 94025
             United States of America
            and also at WhatsApp Attention
             Grievance Officer
             Post Box No.56 Road No.1
             Banjara Hills
             Hyderabad 500034
             Telangana
             India

Advocate for the Petitioner   : Tejpal Singh Rathore, Kemo Lollen,Hiranya Kumar Nath

Advocate for the Respondent : Duge Soki, Marnya Ete,1 S Agarwal,S Ahmed,Dani Rieyang,Kiran
Rinya,S D Loda,Kipa Yabi,Jumken Ete,Aruna Rai,Reken Ingo,KeekeLoya,Vijay Jamoh




                                   BEFORE
                   HONOURABLE MR. JUSTICE ANJAN MONI KALITA

                                             ORDER

Date : 05.05.2026 On the prayer of Mr. H. K. Nath, learned counsel for the petitioner, which is not objected to by the learned counsel for the other side, let the matter be listed on 04.06.2026.

JUDGE Comparing Assistant