Himachal Pradesh High Court
Unknown vs Mr. Surender Prakash Sharma on 16 September, 2019
Bench: V .Ramasubramanian, Anoop Chitkara
CWP No. 558 of 2017 16092019 Present: Mr. Ashok Sharma, Advocate General, with M/s .
J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the petitioners.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for the respondent.
Post on 31102019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1715 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondent No.1.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondents No. 2 and 3.
Adjourned by four weeks for reply.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1546 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondents No. 1 to 9.
Adjourned by four weeks for reply.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1751 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Adjourned by two weeks for rejoinder.
r to (V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1812 of 2019 alongwith OA No. 1697 of 2019 .
16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, for the petitioner(s).
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondents No.1 &2.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for the respective private respondents.
Post on 17092019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1841 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, for the .
petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Adjourned by two weeks.
r to (V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1940 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Ms. Subh Mahajan, Advocate, for the respondents.
Post on 17092019.
(V. Ramasubramanian) Chief Justice r (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1951 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Adjourned by four weeks.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1955 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Ms. Subh Mahajan, Advocate, for the respondents.
Post on 17092019.
(V. Ramasubramanian) Chief Justice r (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 2076 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondents No.1 to 3.
Post next week.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 2082 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Post on 30092019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 2085 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondents No. 1&2.
Post on 18092019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 2117 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondents No.1 to 3.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondent No.4.
Post on 18092019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 2198 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondents No. 1 to 3.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondent No.4.
Post on 23rd September, 2019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 2253 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, for the .
petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Adjourned by two weeks.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 152 of 2018 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for the respondent.
Adjourned by four weeks.
(V. Ramasubramanian) r Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 2661 of 2016 alongwith CWP Nos. 2715 & 2716 of 2016 .
16092019 Present: Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the petitioners.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondent No.1 in all the petitions.
Adjourned by four weeks.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP OSA No. 4 of 2017 alongwith OSA No.7 of 2017 .
OSA No. 4 of 201716092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, for the appellant.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for the respective private respondents.
OSA No.7 of 2017Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, for the appellant.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for the respective private respondents.
Adjourned by four weeks.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1285 of 2019 alongwith CWP No. 1781 of 2019 .
16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, for the petitioner in both the petitions.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondent No.3 in both the petitions.
Post on 17092019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1338 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondent No.1.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondent No.2.
Reply not filed. Adjourned by four weeks for reply.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1535 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondent No.1.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondents No.2 &3.
Power of attorney for respondent No.1 be filed within a period of four week.
Post after four weeks for reply.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1942 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Post next week.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 76 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondent No.1.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondent No.2.
Post on 23102019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 328 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondents No.1 to 3.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for respondent No.4.
Pleadings are complete. Post on 3102019 (V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 355 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Rajesh Kumar Sharma, Assistant solicitor General of India, for respondent No.1.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for respondents No.2 &3.
r to Post in the third week of October, 2019 for disposal.
In the meantime rejoinder be filed.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 451 of 2019 16092019 Present: Mr. Ashok Sharma, Advocate General, with M/s .
J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the petitioners.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for the respondent.
Post on 25092019.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 565 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Surender Prakash Sharma, Advocate, Proxy Counsel, for the respondent.
Adjourned by four weeks.
(V. Ramasubramanian) r Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1020 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Rajesh Kumar Sharma, Assistant Solicitor General of India, for respondents No.1 & 2.
Post next week.
(V. Ramasubramanian) r Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1091 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Post next week.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1117 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Adjourned by four weeks.
(V. Ramasubramanian) Chief Justice 16th September, 2019 to (Anoop Chitkara) Judge (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP CWP No. 1152 of 2019 16092019 Present: Ms. Abhilasha Kaundal, Advocate, Proxy Counsel, .
for the petitioner.
Mr. Ashok Sharma, Advocate General, with M/s J.K.Verma, Ritta Goswami, Adarsh Kumar Sharma and Mr. Nand Lal Thakur, Additional Advocates General, for the respondents.
Post next week.
(V. Ramasubramanian) Chief Justice (Anoop Chitkara) Judge 16th September, 2019 (NK) ::: Downloaded on - 29/09/2019 04:25:25 :::HCHP