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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 17(b) in The Jammu and Kashmir Apartment Ownership Act, 1989

(b)the undivided interest in the property owner in common, which shall appertain to each apartment owners shall be the percentage of the undivided -interest previously owned by such owner in the common areas and facilities ;