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[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(6)(n) in Maharashtra Public Universities Act, 2016

(n)prepare financial reports as required by the various authorities or bodies of the university, the State Government, the Central Government, the Central Educational Commissions or Councils, Commission, University Grants, Commission and All India Council for Technical Education and any such body providing funds to the university;