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[Cites 0, Cited by 0] [Section 26A(2)] [Section 26A] [Entire Act]

State of Bihar - Subsection

Section 26A(2)(a) in The Bihar Civil Service (Executive Branch) and the Bihar Junior Civil Service (Recruitment) Rules, 1951

(a)Recommendations made by the Departmental Promotion Committee in which the Public Service Commission is associated, shall be taken as the recommendation of the Commission.