Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 5] [Article 361] [Constitution] Constitution Subarticle Article 361(3) in Constitution of India (3)No process for the arrest or imprisonment of the President, or the Governor of a State, shall issue from any court during hi s term of office.