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[Cites 0, Cited by 0] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(ii) in The Central Silk Board Silkworm Seed Regulations, 2010

(ii)inspect the premises of the parent seed producer and ascertain whether the rearer has a valid registration, the Disease free layings are obtained from the designated basic seed farm or grainage, the rearing house and appliances are disinfected, the crop is free from pebrine and crop conforms to the specified standards;