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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(1)(ii) in Punjab Privately Managed Recognised Aided Schools Retirement Benefits Scheme, 1992

(ii)on or after the fifth day of February, 1987, but before the 16th day of January, 1991;