Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 94 in Goalpara Tenancy Act, 1929 94. High Court may define managers' duty by rule. - The High Court may, from time to time, make rules defining the powers and duties of managers under the foregoing sections.Illegal Cesses
