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State of Maharashtra - Section

Section 8 in The Maharashtra Housing and Area Development (Estate Management, Sale, Transfer and Exchange of Tenements) Regulations, 1981

8. [ Receipt of Application. [Regulation 8 was substituted by G. N. of 9.7.1992.]

- Application for housing scheme displayed under Regulation 7 shall be received by any designated officer or in any of the nominated Branches of the Bank/Banks to be nominated by the Chief Officer and shall be serially registered in a Register maintained for this purpose.]