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State of Madhya Pradesh - Section

Section 10 in The M.P. Boiler Attendants' Rules, 1958

10. Function of the Board.

- The Board of Examiners shall,
(i)conduct examination of candidates for the grant of competency as a Boiler Attendant;
(ii)grant certificate of competency as a Boiler Attendant; and
(iii)consider the reports of enquiries into allegations of drunkenness, negligence or misconduct on the part of Boiler Attendants holding certificates of competency granted under these rules and take such action as it may consider necessary.