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Union of India - Section

Section 2 in Inland Vessels Act, 1917

(2)[ It extends to the whole of India except the State of Jammu and Kashmir:[* * *] [Substituted by Act 26 of 1951, Section 2, for sub-sections (2) and (3).]
This Act has been amended in Bengal by Ben. Act 7 of 1940. This Act came into force on 1st June, 1917, vide Gazette of India, 1917, Pt. I., P. 988. Extended to Goa, Daman and Diu with modifications, by Reg. 12 of 1962, Section 3 and Sch. The Act comes into force in Pondicherry on 1.10.1963 vide Reg. 7 of 1963, Section 3 and Sch. I.