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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of West Bengal - Subsection

Section 61(3) in West Bengal Trade Unions Rules, 1998

(3)Before rejecting any ballot paper under sub-rule (2), the Presiding Officer shall allow either the General Secretaries of the contesting Trade Unions or their election agents or counting agents who are present a reasonable opportunity to inspect the ballot paper but shall not allow them to handle such ballot paper or any other ballot paper.