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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Odisha - Subsection

Section 31(ii) in The Orissa Security Prisoners (Conditions of Detention) Order, 1981

(ii)Subject to such general or special order as may be made by the State Government, a security prisoner of the Special Division may be paid a sum of Rs. 20 and a security prisoner of the ordinary Division may be paid a sum of Rs. 15 per month for purchase of stationery articles including postal, stationery, postage stamps, toilet articles, smoking materials and other sundry articles not provided to a security prisoner under the State Jail Manual or under this Order at Government dust.