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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

NCT Delhi - Subsection

Section 47(1)(f) in Delhi Prison Act, 2000

(f)separate confinement up to a period of one month at a time, and with the sanction of the Inspector General up to a period of three months subject to such conditions as may be prescribed.