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Supreme Court - Daily Orders

The Commissioner Of Income Tax ... vs Baroda Cricket Association on 16 December, 2020

Bench: Uday Umesh Lalit, Vineet Saran, S. Ravindra Bhat

                                                                               1

      ITEM NO.14                       COURT NO.4              SECTION III
                          (HEARING THROUGH VIDEO CONFERENCING)

                          S U P R E M E C O U R T O F     I N D I A
                                  RECORD OF PROCEEDINGS

      Petition for Special Leave to Appeal (C) No.11486/2020

      (Arising out of impugned final judgment and order dated 23-12-2019
      in TA No.759/2019 passed by the High Court Of Gujarat At Ahmedabad)

      THE COMMISSIONER OF INCOME TAX (EXEMPTIONS)              Petitioner(s)

                                           VERSUS

      BARODA CRICKET ASSOCIATION                               Respondent(s)

      (FOR ADMISSION and I.R.)

      WITH
      Diary No.16597/2020 (III)
      (FOR ADMISSION and I.R.; and, IA No.102791/2020 – FOR CONDONATION
      OF DELAY IN FILING)

      Diary No.17255/2020 (III)
      (FOR ADMISSION and I.R.; and, IA No.90268/2020 – FOR CONDONATION OF
      DELAY IN FILING)

      Diary No.17316/2020 (III)
      (FOR ADMISSION and I.R.; and, IA No.93529/2020 – FOR CONDONATION OF
      DELAY IN FILING)

      Diary No.19394/2020 (III)
      (FOR ADMISSION and I.R.; and, IA No.96921/2020 – FOR CONDONATION OF
      DELAY IN FILING)

      SLP(C) No.11321/2020 (III)
      (FOR ADMISSION and I.R.)

      Diary No.19399/2020 (III)
      (FOR ADMISSION and I.R.; and, IA No.92531/2020 – FOR CONDONATION OF
      DELAY IN FILING)

      Diary No.19403/2020 (III)
      (FOR ADMISSION and I.R.; and, IA No.95535/2020 – FOR CONDONATION OF
      DELAY IN FILING)
Signature Not Verified


      Diary No.19408/2020 (III)
Digitally signed by Dr.
Mukesh Nasa
Date: 2020.12.18

      (FOR ADMISSION and I.R.; and, IA No.94101/2020 – FOR CONDONATION OF
11:50:47 IST
Reason:


      DELAY IN FILING)
                                                                           2

Diary No.19449/2020 (III)
(FOR ADMISSION and I.R.; and, IA No.94056/2020 – FOR CONDONATION OF
DELAY IN FILING)

Diary No.20979/2020 (III)
(FOR ADMISSION and I.R.; and, IA No.103040/2020 – FOR CONDONATION
OF DELAY IN FILING)

Diary No.20986/2020 (III)
(FOR ADMISSION and I.R.; and, IA No.104944/2020 – FOR CONDONATION
OF DELAY IN FILING)

Diary No.23310/2020 (III)
(FOR ADMISSION and I.R.; and, IA No.118625/2020 – FOR CONDONATION
OF DELAY IN FILING)

Date : 16-12-2020 This petition was called on for hearing today.

CORAM :
          HON'BLE MR. JUSTICE UDAY UMESH LALIT
          HON'BLE MR. JUSTICE VINEET SARAN
          HON'BLE MR. JUSTICE S. RAVINDRA BHAT

For Petitioner(s)    Mr.   Balbir Singh, ASG
                     Ms.   Gargi Khanna, Adv.
                     Ms.   Meera Patel, Adv.
                     Ms.   Anil Katiyar, AOR

For Respondent(s)

           UPON hearing the counsel the Court made the following
                              O R D E R

Issue notice.

Tag with Civil Appeal No.9284 of 2017. Considering the nature of controversy and the recurring issues, we direct the Registry to list the entire bunch of matters before the appropriate Court for disposal in the first week of February 2021.

     (MUKESH NASA)                                (POONAM VAID)
     COURT MASTER                                BRANCH OFFICER