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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(6) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002

(6)The amount of compensation determined under this section shall carry interest at the rate of six percent per annum with effect from the date of vesting till the date of payment of compensation:Provided that the rate of interest on the amount of compensation for the buildings shall be such as may be prescribed.