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[Cites 0, Cited by 0] [Section 2(15)] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(15)(ix) in The Goa Panchayat Raj Act, 1994

(ix)Conversion into a stall, shop, warehouse or godown or any building not originally constructed for use as such or vice versa;