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State of Uttar Pradesh - Section

Section 5 in The Hackney-Carriage Act, 1879

5. Power to extend operation of rules beyond limits of municipality.

- The authority making any rules under this Act may, with the sanction of the Commissioner, extend their operation to any railway station, or specified part of a road, not more than six miles from the local limits of the municipality concerned.[* * *] [Omitted by A.O. 1937.]