Himachal Pradesh High Court
Karam Singh And Another vs . State Of H.P. on 17 August, 2022
Bench: Sabina, Sushil Kukreja
Karam Singh and another vs. State of H.P. .
Cr. Appeal No.111 of 2019 17.08.2022 Present: Mr. M.S. Katoch, Advocate Vice Mr. Ram Murti Bisht, Advocate, for the appellants.
Mr. Kamal Kant Chandel, Deputy Advocate General, for the respondent/State.
There is a request for an adjournment on behalf of learned counsel for the appellants on the ground that there has been some bereavement in his family.
As requested, list after two weeks.
( Sabina ) Judge (Sushil Kukreja) Judge 17th August, 2022 (reena) ::: Downloaded on - 17/08/2022 20:07:32 :::CIS