Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 38 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

38.

It shall be necessary for the college seeking affiliation of the University for starting of M. Pharm Degree Course to apply for Certificate of Registration of their application with the Dr. M.G.R. Medical University, Chennai.