Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Maharashtra - Subsection

Section 28(2)(b) in The Maharashtra Industrial Development Rules, 1962

(b)by Divisional Commissioners within their respective jurisdiction from Rs. 50,001 to Rs. 1,00,000 per hectare :