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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(2) in The Orissa Subordinate Fisheries Service Rules, 1994

(2)The candidate shall furnish with his/her application, copies of following documents attested by Gazetted Officer namely;
(a)Certificate of Bachelor's Degree, or Certificate of High School Certificate Examination, as the case may be;
(b)Mark sheets of all the University and Board Examinations as the case may be;
(c)Certificate of character from the head of the Institution in which the candidate last studied;
(d)Caste certificate granted by a competent authority (in case of candidates belonging to Scheduled Caste and Scheduled Tribe).