Section 22(2)(b) in Talcher Thermal Power Station (Acquisition and Transfer) Act, 1994

[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

(b)the manner in which the moneys in any provident fund or other fund referred to in section 15 shall be dealt with for the purpose of that section;

Legal Document View