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[Cites 0, Cited by 0] [Section 101] [Entire Act]

NCT Delhi - Subsection

Section 101(2) in Delhi Motor Vehicles Rules, 1993

(2)Prohibition of Attachment of Trailer to certain Vehicles. - (1) No motor vehicle which exceeds eight meters in length shall draw a trailer:Provided that this rule shall not apply to any motor vehicle being towed in consequence of disablement.